S.J. KATHAWALLA, S.A. BOBDE

155 recorded High Court judgment(s) · 2008–2009

Courts

Bombay High Court

155

Allowed	60
Disposed Off	37
Compromised/Consent Terms	11
DISPOSED OFF	10
Allowed To be withdrawn	9
Dissmiss For Default/Non-Prosecution	6
Dismissed	4
Dismissed for non-complying conditional Order	3

vidut enterprises and 2 ors v. popatlal fulchand sundesha and 9 ors — Bombay High Court (2009-12-18)
BASTIMAL SAGARMAL JAIN v. POPATLAL PULCHAND SUNDESHA AND 11 ORS — Bombay High Court (2009-12-18)
KALPANA BHARAT RUPAREL v. BHARAT RATANSHI RUPAREL — Bombay High Court (2009-12-18)
CHIRANJILAL MAHESHWARI v. THE UNITED INDIA INSURANCE CO. LTD. — Bombay High Court (2009-12-18)
VINITA JAIN v. VINAY JAIN — Bombay High Court (2009-12-17)
MADHUKAR TUKARAM KALE ANOTHER v. THE STATE OF MAHARASHTRA — Bombay High Court (2009-12-17)
SHRI. VINAY JAIN v. MRS. VINITA JAIN — Bombay High Court (2009-12-17)
GAURI DEEPAK PATEL v. NEW INDIA ASSURANCE CO. LTD. — Bombay High Court (2009-12-17)
THE STATE OF MAHARASHTRA v. NANDKUMAR TUKARAM KALE, AND ANR. — Bombay High Court (2009-12-17)
RENUKA RAMAKANT SURYAVANSHI v. RAMAKANT MARUTI SURYAVANSHI — Bombay High Court (2009-12-17)