LexS.J. KATHAWALLA, B.P. COLABAWALLA
473 recorded High Court judgment(s) · 2019–2021
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 473 |
Disposal nature
| Disposed Off | 236 |
| DISPOSED OFF | 113 |
| (unspecified) | 44 |
| Dismissed | 35 |
| WITHDRAWN | 23 |
| DISMISSED | 10 |
| Dissmiss For Default/Non-Prosecution | 9 |
| Allowed To be withdrawn | 3 |
Recent judgments
- A.T.E. PRIVATE LIMITED AND 2 ORS. v. MUNICIPAL CORPORATION OF GREATER MUMBAI AND 10 ORS. — Bombay High Court (2021-12-01)
- SHRI. LAKHIA J BHATIA v. THE MUNICIPAL CORPORATION OF GREATER MUMBAI AND ANR. — Bombay High Court (2021-09-03)
- SHRI. LAKHIA J BHATIA v. THE MUNICIPAL CORPORATION OF GREATER MUMBAI AND ANR. — Bombay High Court (2021-09-03)
- SMT. LEELABEN BHIMSI GINDRA v. THE MUNICIPAL CORPORATION OF THE CITY OF THANE AND ORS — Bombay High Court (2020-02-14)
- JIVARAM NARANYANJI GUJJAR (SUTAR) AND 2 ORS. v. MUNICIPAL CORPORATION OF GREATER MUMBAI AND 2 ORS. — Bombay High Court (2020-02-14)
- HARVINDER SINGH BHATIA AND ANR v. THE MUNICIPAL CORPORATION OF GREATER MUMBAI AND 3 ORS — Bombay High Court (2020-02-14)
- MRS. LALITA KACHARU YADAV v. THE STATE OF MAHARASHTRA THROUGH PRIN. SECRETARY, URBAN DEVELOPMENT DEPT. AND ORS — Bombay High Court (2020-02-14)
- MR. DILIP BHIMSI GINDRA v. THE MUNICIPAL CORPORATION OF THE CITY OF THANE AND ORS. — Bombay High Court (2020-02-14)
- RAJIV VISHWANATH KAPOTE v. SHRI SHYAMSUNDAR PATIL AND ORS — Bombay High Court (2020-02-14)
- M/S. UDAY CONSTRUCTION CO. REPRESENTED THROUGH ITS PROPRIETOR v. PIMPRI CHINCHWAD MUNICIPAL CORPORATION THROUGH MUNICIPAL COMMISSIONER AND ORS. — Bombay High Court (2020-02-13)