S.J. KATHAWALLA

21,270 recorded High Court judgment(s) · 2008–2023

Courts

Disposal nature

Recent judgments

• GANGARAM SUKLAL CHAVAN v. NARAYAN SUKLAL CHAVAN AND ORS. — Bombay High Court (2023-01-06)
• NUTRIENTS AGRO FRUITS PRIVATE LIMITED v. KOLHAPUR DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED — Bombay High Court (2022-09-29)
• NUTRIENTS AGRO FRUITS PRIVATE LIMITED v. KOLHAPUR DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED — Bombay High Court (2022-09-29)
• ADI BURJOR BANAJEE AND 2 OTHERS v. BAKHTAWAR MANESKHA JIJINA — Bombay High Court (2022-03-22)
• MAHESH VASANTLAL CHANDAK AND ANR. v. L and T HOUSING FINANCE LIMITED. — Bombay High Court (2022-03-21)
• SHARADA SANJAY GAURI v. UNITED METACHEM PVT. LTD. AND ANR — Bombay High Court (2022-03-01)
• VANDANA PRADIP SHARDULE (APPLICANT) v. UNITED METACHEM PVT. LTD. AND THE OFFICIAL LIQUIDATOR OF MAFATLAL ENGG IND. LTD. (IN LIQN) — Bombay High Court (2022-02-15)
• INDUMATI RAJARAM KHOPKAR (APPLICANT) v. UNITED METACHEM PVT. LTD.AND ANR. AND THE OFFICIAL LIQUIDATOR OF MAFATLAL ENGG. IND.LTD. — Bombay High Court (2022-02-15)
• RAJIV PRABHAKAR NAIK v. UNITED METACHEM PVT. LTD. AND ORS — Bombay High Court (2021-12-07)
• PRAVIN ANANT SHEDGE v. UNITED METACHEM PVT. LTD. AND ANOTHER — Bombay High Court (2021-12-07)