S. HUKATO SWU

256 recorded High Court judgment(s) · 2019–2021

Courts

Gauhati High Court

256

Disposed Of	181
Allowed	31
Dismissed on withdrawal with liberty to approach again	22
Dismissed	14
Dismissed As infractuous	3
Disposed On Motion date after hearing the both sides	2
Rejected	1
Dismissed For Non-prosecution	1

LICHEMPI SANGTAM v. THE STATE OF NAGALAND AND 2 ORS — Gauhati High Court (2021-12-14)
SHRI. A. ANYIE KONYAK v. THE STATE OF NAGALAND AND 4 ORS — Gauhati High Court (2021-12-14)
MRS. IMTITULA v. THE STATE OF NAGALAND AND 2 ORS — Gauhati High Court (2021-12-14)
SHRI. G. CHINGKHULUNG RONGMEI v. RONGMEI COUNCIL NAGALAND AND 4 ORS — Gauhati High Court (2021-12-14)
M/S NAAGAAMII INFRATECH PVT. LTD v. JOINT VENTURE CONSTRUCTION OF M/S VERTEX CONSTRUCTION, M/S MULTI CUILDERS AND M/S HI-TECH AND 7 ORS — Gauhati High Court (2021-12-10)
SMTI. NEIJAHAT AND ANR v. THE STATE OF NAGALAND — Gauhati High Court (2021-12-09)
SHRI. THUNGJAMO NGULLIE v. THE BHARAT SANCHAR NIGAM LIMITED (BSNL) AND 5 ORS — Gauhati High Court (2021-12-09)
MR. EKYIMO KIKON v. THE STATE OF NAGALAND AND 4 ORS — Gauhati High Court (2021-12-09)
SHRI. EREN EZUNG v. THE STATE OF NAGALAND — Gauhati High Court (2021-12-07)
SMTI. MEYALEMLA AND 22 ORS v. THE STATE OF NAGALAND AND 10 ORS — Gauhati High Court (2021-12-03)