S. HUKATO SWU

43 recorded High Court judgment(s) · 2019–2021

Courts

Disposal nature

Recent judgments

• Lalramchhuani v. State of Mizoram — Gauhati High Court (2021-02-25)
• NEW INDIA ASSURANCE CO LTD v. RADHIKA DEVI and ORS — Gauhati High Court (2020-02-28)
• MD KUDDUS ALI and 4 ORS v. THE UNITED INDIA INSURANCE CO. LTD and 2 ORS — Gauhati High Court (2020-02-28)
• NEW INDIA ASSURANCE CO LTD v. RADHIKA DEVI and ORS — Gauhati High Court (2020-02-28)
• MD ABUL KALAM AZAD v. NARAYAN PRASAD KHETAWAT and ANR — Gauhati High Court (2020-02-28)
• NATIONAL INSURANCE CO.LTD. v. SMT KHIRA BORAH and 2 ORS. — Gauhati High Court (2020-02-27)
• UNITED INDIA INSURANCE COMPANY LTD v. ANOWAR ALI — Gauhati High Court (2020-02-26)
• NARAYAN DEY v. THE NEW INDIA ASSURANCE CO LTD INSURER and 2 ORS — Gauhati High Court (2020-02-26)
• UNITED INDIA INSURANCE COMPANY LTD v. S.GURDAYAL SINGH and ANR — Gauhati High Court (2020-02-26)
• NATIONAL INSURANCE CO. LTD. v. BIREN CH. BORAH and 2 ORS. — Gauhati High Court (2020-02-26)