LexS.H.VORA, . VAIBHAVI D. NANAVATI
76 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 76 |
Disposal nature
| 38-RULE ABSOLUTE/ALLOWED @ FH | 36 |
| 35-ANY OTHER MODE @ ADM.STAGE | 34 |
| 47-DISPOSAL IN ANY OTHER MODE FH | 2 |
| 26-DISMISSED @ ADM.STAGE | 2 |
| 46-ANY OTHER MODE @ FH | 1 |
| 27-WITHDRAWN @ ADM.STAGE | 1 |
Recent judgments
- SAGAR GAJO MAHATO v. STATE OF GUJARAT — Gujarat High Court (2022-09-27)
- BEBIBEN ANILBHAI CHUNARA v. STATE OF GUJARAT — Gujarat High Court (2022-09-27)
- ISHWAR RAMESHBHAI VANSFODIYA v. STATE OF GUJARAT — Gujarat High Court (2022-09-27)
- SONAL BAJRANG PARAKARI GAYAKWAD THROUGH VISHAL BAJRANG GAYAKWAD v. STATE OF GUJARAT — Gujarat High Court (2022-09-27)
- RAMDEVBHAI LAKHMANBHAI DANGAR v. STATE OF GUJARAT — Gujarat High Court (2022-09-27)
- SIPAI MOHSIN RASULBHAI v. STATE OF GUJARAT — Gujarat High Court (2022-09-27)
- JAYKISHAN ALIAS KRISHNA BHARATBHAI DARBAR v. STATE OF GUJARAT — Gujarat High Court (2022-09-27)
- MOHAMMAD AAZAM ALIAS TIGER MOHAMMAD SALIM SHAIKH v. STATE OF GUJARAT — Gujarat High Court (2022-09-27)
- SUNIL @ PAUVA RAMESHBHAI GOSWAMI THROUGH GOSWAMI PREETY SUNIL v. STATE OF GUJARAT — Gujarat High Court (2022-09-27)
- RAJESHWARI @ BADI RAJURAMCHANDRA JADHAV THROUGH KAMAL ASHOK JADHAV v. STATE OF GUJARAT — Gujarat High Court (2022-09-27)