S.H.VORA, . SANDEEP N. BHATT

336 recorded High Court judgment(s) · 2022–2022

Courts

Gujarat High Court

336

38-RULE ABSOLUTE/ALLOWED @ FH	129
26-DISMISSED @ ADM.STAGE	72
53-ALLOWED / GRANTED @ ADM.STAGE	58
47-DISPOSAL IN ANY OTHER MODE FH	36
39-RULE DISCHARGED/DISMISSED @ FH	17
46-ANY OTHER MODE @ FH	5
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	4
35-ANY OTHER MODE @ ADM.STAGE	4

AJAY @ LONGI S/O. MOTILAL SOLANKI (PARDHI) v. STATE OF GUJARAT — Gujarat High Court (2022-05-06)
MOHAMMAD JUBER JUMMABHAI @ MUNNABHAI SHAIKH THROUGH MOTHER JINATBIBI JUMMABHAI SHAIKH v. THE COMMISSIONER OF POLICE — Gujarat High Court (2022-05-06)
SHAIFALI @ ZABBO MUMTAZKHAN PATHAN THRU BROTHER MOHSINKHAN MUMTAZKHAN PATHAN v. STATE OF GUJARAT — Gujarat High Court (2022-05-06)
BHARATBHAI JAGDISHBHAI MUDALIYAR (MADRASI) THROUGH ARJUN JAGDISHBHAI MUDALIYAR v. COMMISSIONER OF POLICE — Gujarat High Court (2022-05-06)
RANJEETSINH SARDARSINH MAKWANA THROUGH MOHAMMADHUSSAIN KALUMIYA SHAIKH v. STATE OF GUJARAT — Gujarat High Court (2022-05-06)
JAGDISH MEGHRAJ HAJARIJI KUMAVAT THROUGH MUKESH KUMAR MEGHRAJ KUMAVAT v. COMMISSIONER OF POLICE, AHMEDABAD CITY — Gujarat High Court (2022-05-06)
MAHENDRA @ CHIRAG MANOJBHAIBHAI DARJI v. STATE OF GUJARAT — Gujarat High Court (2022-05-06)
BIPENDRA @ DIPENDRAN S/O SATYENDRA BAHADUR SINH RAJPUT v. STATE OF GUJARAT — Gujarat High Court (2022-05-06)
HEMANT ALIAS BHAVESH ALIAS SONU S/O CHOTUBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2022-05-06)
JAKIRHUSEN KADARBHAI AJMERI THROUGH NASIMBANU JAKIRBHAI AJMERI v. STATE OF GUJARAT — Gujarat High Court (2022-05-06)