S.H.VORA, . RAJENDRA M. SAREEN
5,744 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 5744 |
Disposal nature
| 35-ANY OTHER MODE @ ADM.STAGE | 3858 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 1077 |
| 46-ANY OTHER MODE @ FH | 503 |
| 27-WITHDRAWN @ ADM.STAGE | 127 |
| 58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH | 74 |
| 47-DISPOSAL IN ANY OTHER MODE FH | 31 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 28 |
| 26-DISMISSED @ ADM.STAGE | 23 |
Recent judgments
- PUNIYABHAI AMBUBHAI RATHVA THROUGH APLESHBHAI AMBUBHAI RATHVA v. STATE OF GUJARAT — Gujarat High Court (2022-12-16)
- BHANUBHAI RAYJIBHAI NAYKA v. DISTRICT MAGISTRATE — Gujarat High Court (2022-12-16)
- PARESH HIMMATBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2022-12-16)
- RAHUL BHALABHAI RATHOD DEVIPUJAK v. STATE OF GUJARAT — Gujarat High Court (2022-12-16)
- KALUSING GULABSING RAVAT THROUGH BHARATBHAI ISHVARBHAI KALAL v. STATE OF GUJARAT — Gujarat High Court (2022-12-16)
- ANWAR MOHAMAD BHIKHU v. STATE OF GUJARAT — Gujarat High Court (2022-12-16)
- AAFTAB MURGAYYAN PILLAI v. STATE OF GUJARAT — Gujarat High Court (2022-12-16)
- PARESH HIMMATBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2022-12-16)
- ROHIT S/O JIGNESHBHAI BHIMJIYANI v. STATE OF GUJARAT — Gujarat High Court (2022-12-16)
- NILESH MULCHAND KHANDELWAL v. THE COMMISSIONER OF POLICE — Gujarat High Court (2022-12-16)
Lex