S.H.VORA, . NISHA M. THAKORE

411 recorded High Court judgment(s) · 2021–2022

Courts

Gujarat High Court

411

38-RULE ABSOLUTE/ALLOWED @ FH	166
35-ANY OTHER MODE @ ADM.STAGE	139
47-DISPOSAL IN ANY OTHER MODE FH	33
27-WITHDRAWN @ ADM.STAGE	23
(unspecified)	15
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	14
46-ANY OTHER MODE @ FH	10
28-REJECTED @ ADM.STAGE	5

SARMANBHAI KARNABHAI BHARAI (RABARI) THROUGH VANSH ARJUNBHAI AMRABHAI v. STATE OF GUJARAT — Gujarat High Court (2022-06-24)
RAHUL BHARATBHAI VAGHELA THROUGH HIS FATHER BHARATBHAI VAGHELA v. THE COMMISSIONER OF POLICE, AHMEDABAD CITY — Gujarat High Court (2022-06-24)
BHADRASINH VANRAJSINH TUR v. STATE OF GUJARAT — Gujarat High Court (2022-06-24)
RAMJANKHAN MOHMMADKHAN PATHAN THROUGH HIS BROTHER RAYEESKHAN MOHAMMADKHAN KURESHI v. STATE OF GUJARAT — Gujarat High Court (2022-06-24)
MAJID YASINBHAI MALEK THROUGH HIS BROTHER IRFANBHAI YASINBHAI MALEK v. STATE OF GUJARAT — Gujarat High Court (2022-06-24)
MOHAMMAD SAID @ BABA S/O. ABDUL HAKIM PRAYMASWALA (SHAIKH) v. STATE OF GUJARAT — Gujarat High Court (2022-06-24)
MUNTZIRHUSHEN NAZIRHUSHEN SHEKH v. DISTRICT MAGISTRATE, AHMEDABAD DISTRICT — Gujarat High Court (2022-06-24)
NAGINBHAI JANGALBHAI KHARAD v. STATE OF GUJARAT — Gujarat High Court (2022-06-24)
SHRAVANKUMAR S/O ANOPARAM SHOBHARAMJI BISHNOI (ISHARVALA) THROUGH VANSAL HITESHBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2022-06-24)
JAYSHREEBEN MAHESHBHAI BHOJWANI THROUGH MAHESH KIMATRAI v. STATE OF GUJARAT — Gujarat High Court (2022-06-24)