S.H.VORA, . HEMANT M. PRACHCHHAK

101 recorded High Court judgment(s) · 2022–2022

Courts

Gujarat High Court

101

35-ANY OTHER MODE @ ADM.STAGE	87
38-RULE ABSOLUTE/ALLOWED @ FH	9
46-ANY OTHER MODE @ FH	2
27-WITHDRAWN @ ADM.STAGE	2
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	1

KRUNAL RAMANBHAI KAHAR v. STATE OF GUJARAT — Gujarat High Court (2022-09-19)
RAHUL PRAYAGSINH CHAUHAN v. STATE OF GUJARAT — Gujarat High Court (2022-09-19)
JAINAM DINESHBHAI JAIN THROUGH DINESHBHAI MANGILAL JAIN v. COMMISSIONER OF POLICE — Gujarat High Court (2022-09-19)
SAJIDHUSEN @ DEVO MEHBOOBHUSEN MOMIN v. STATE OF GUJARAT — Gujarat High Court (2022-09-19)
BHAGIRATHRAM S/O SHRIRAAM GODARA THROUGH HIS UNCLE LALITBHAI SURESHCHANDRA JAISWAL v. STATE OF GUJARAT — Gujarat High Court (2022-09-19)
VIKASH RAMKUMAR JATAV (DOHRE) v. STATE OF GUJARAT — Gujarat High Court (2022-09-19)
SHAIKH YASMINBANU ABDULHAMID v. STATE OF GUJARAT — Gujarat High Court (2022-09-19)
VIJAYBHAI @ GADO UMESHBHAI SOLANKI v. STATE OF GUJARAT — Gujarat High Court (2022-09-19)
AKSHAY KIRITKUMAR JADAV v. STATE OF GUJARAT — Gujarat High Court (2022-09-19)
JAYESHKUMAR NARAYANSING RAJPUT v. STATE OF GUJARAT — Gujarat High Court (2022-09-19)