LexS.H.VORA, . GITA GOPI
80 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 80 |
Disposal nature
| 35-ANY OTHER MODE @ ADM.STAGE | 73 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 7 |
Recent judgments
- BILAL YAKUB BAKKAR THROUGH ANWER YAKUB BAKKAR v. STATE OF GUJARAT — Gujarat High Court (2022-11-30)
- SANJAYBHAI UKAJIBHAI GAMIT THROUGH NILKESHVARIBEN SANJAYBHAI GAMIT v. STATE OF GUJARAT — Gujarat High Court (2022-11-30)
- VIRENBHAI NARESHBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2022-11-30)
- YASH LALLUBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2022-11-30)
- ASHVINBHAI @ KALU DALPATBHAI MEHRIA v. STATE OF GUJARAT — Gujarat High Court (2022-11-30)
- DILIP BALKISHAN PRAJAPATI v. STATE OF GUJARAT — Gujarat High Court (2022-11-30)
- TABREJ SAEED SAIYAD v. COMMISSIONER OF POLICE — Gujarat High Court (2022-11-30)
- DIVYARAJSINH GIRIRAJSINH GOHIL v. STATE OF GUJARAT — Gujarat High Court (2022-11-30)
- DIVYARAJSINH GIRIRAJSINH GOHIL v. STATE OF GUJARAT — Gujarat High Court (2022-11-30)
- MOHMED ABRAR MOHMED ISMAIL ANSARI v. STATE OF GUJARAT — Gujarat High Court (2022-11-30)