S.H.VORA, . ASHOKKUMAR C. JOSHI

68 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• SHAIKH IRSHADBHAI YUSUFBHAI THROUGH SHAIKH SANABANU MOHMEDAMEEN v. STATE OF GUJARAT — Gujarat High Court (2022-11-22)
• KHOIVAL PRAVIN RAMBHAI v. STATE OF GUJARAT — Gujarat High Court (2022-11-22)
• MAMEYABHAI @ MOMEYABHAI S/O MANDABHAI MANDARBHAI CHIRODIYA BHARVAD v. STATE OF GUJARAT — Gujarat High Court (2022-11-22)
• VIJAYBHAI VALJIBHAI DUDHREJIYA KOLI THROUGH DUDHREJIYA VALABHAI @ VALJIBHAI ARJANBHAI v. STATE OF GUJARAT — Gujarat High Court (2022-11-22)
• UDAYRAJ @ UDAY S/O DEVIDIN MAURYA THROUGH PUAJ W/O UDAYRAJ @UDAY MAURYA v. STATE OF GUJARAT — Gujarat High Court (2022-11-22)
• JABBARKHAN REHMUDDIN ATARKHAN MEV THROUGH REHMUDDIN ATARKHAN MEV v. STATE OF GUJARAT — Gujarat High Court (2022-11-22)
• MOTISINGH ALIAS HAAPU VIJAYSINGH KUSHWAH v. STATE OF GUJARAT — Gujarat High Court (2022-11-22)
• ABDUL QADIR MEHBUB SAIYED THROUGH RAHEMAN MAHEBUB SAIYAD v. STATE OF GUJARAT — Gujarat High Court (2022-11-22)
• MOHSINBHAI LIYAKATBHAI MALEK v. STATE OF GUJARAT — Gujarat High Court (2022-11-22)
• MOHAMMEDHASAN @ BABA ALIKHAN PATHAN v. STATE OF GUJARAT — Gujarat High Court (2022-11-22)