LexS.H.VORA, . ANIRUDDHA P. MAYEE
131 recorded High Court judgment(s) · 2021–2022
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| Gujarat High Court | 131 |
Disposal nature
| 26-DISMISSED @ ADM.STAGE | 51 |
| 27-WITHDRAWN @ ADM.STAGE | 20 |
| 35-ANY OTHER MODE @ ADM.STAGE | 20 |
| 56-DISPOSED AT ADMISSION STAGE | 16 |
| 53-ALLOWED / GRANTED @ ADM.STAGE | 11 |
| 28-REJECTED @ ADM.STAGE | 5 |
| 47-DISPOSAL IN ANY OTHER MODE FH | 4 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 2 |
Recent judgments
- INEOS STYROLUTION INDIA LIMITED v. MANISHKUMAR UTTAMBHAI FITTER — Gujarat High Court (2022-01-21)
- INEOS STYROLUTION INDIA LIMITED v. KETAN VISHNUPRASAD DOSHI — Gujarat High Court (2022-01-21)
- INEOS STYROLUTION INDIA LIMITED v. CHOTULAL HILAL PATIL — Gujarat High Court (2022-01-21)
- INEOS STYROLUTION INDIA LIMITED v. SHAILESHBHAI MANIBHAI PATEL — Gujarat High Court (2022-01-21)
- INEOS STYROLUTION INDIA LIMITED v. PRABHUBHAI BACHUBHAI MEMAKIYA — Gujarat High Court (2022-01-21)
- INEOS STYROLUTION INDIA LIMITED v. CHOTULAL HILAL PATIL — Gujarat High Court (2022-01-21)
- INEOS STYROLUTION INDIA LIMITED v. DINESHKUMAR RATILAL PATEL — Gujarat High Court (2022-01-21)
- INEOS STYROLUTION INDIA LIMITED v. KETAN VISHNUPRASAD DOSHI — Gujarat High Court (2022-01-21)
- INEOS STYROLUTION INDIA LIMITED v. FITTER MANISHKUMAR UTTAMBHAI — Gujarat High Court (2022-01-21)
- INEOS STYROLUTION INDIA LIMITED v. DINESHKUMAR RATILAL PATEL — Gujarat High Court (2022-01-21)