S.H.VORA

20,736 recorded High Court judgment(s) · 2013–2023

Courts

Gujarat High Court

20736

38-RULE ABSOLUTE/ALLOWED @ FH	5258
27-WITHDRAWN @ ADM.STAGE	4457
35-ANY OTHER MODE @ ADM.STAGE	3377
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	2668
56-DISPOSED AT ADMISSION STAGE	1404
28-REJECTED @ ADM.STAGE	866
40-WITHDRAWN @ FH	722
46-ANY OTHER MODE @ FH	672

PARTH GANESHBHAI MANDALIYA v. STATE OF GUJARAT — Gujarat High Court (2023-01-20)
GURLALSINGH KULWANTSINGH DHILON v. STATE OF GUJARAT — Gujarat High Court (2022-12-16)
NAZIMKHAN MOHMAD RAFIK PATHAN v. STATE OF GUJARAT — Gujarat High Court (2022-12-16)
GULAMJILANI @ LALABARKATKHAN KHAN v. STATE OF GUJARAT — Gujarat High Court (2022-12-09)
KALET KAUSHARBEN ABBASBHAI v. STATE OF GUJARAT — Gujarat High Court (2022-12-09)
JAGDISHBHAI @ JIKABHAI BHAGVANBHAI RATHOD v. STATE OF GUJARAT — Gujarat High Court (2022-12-09)
MOHIT @ RAJU BAJILAL PRAJAPATI v. STATE OF GUJARAT — Gujarat High Court (2022-11-25)
DAMARU @ DAMODAR KASHINATH PRADHAN v. STATE OF GUJARAT — Gujarat High Court (2022-11-25)
DALPATBHAI @ DALU BABUBHAI NAYKA v. STATE OF GUJARAT — Gujarat High Court (2022-11-25)
TARUNKUMAR MITHALAL THAKKAR (MADHWANI) v. STATE OF GUJARAT — Gujarat High Court (2022-11-25)