S.H. KAPADIA

44 recorded High Court judgment(s) · 1994–2007

Courts

Bombay High Court

DISPOSED OFF	30
Dispossed Off/Dismiss for Default	7
DISMISSED	2
WITHDRAWN	1
ABSOLUTE	1
Disposed Off	1
Rule Discharged	1
Dissmiss For Default/Non-Prosecution	1

SMT. MUKTADEVI A. GUPTA and ORS. v. S.S. SHUKLA(D.H.) SHYAMSUNDER V. SHUKLA and ANR. — Bombay High Court (2007-04-04)
WP/3432/1996 of Vs — Bombay High Court (2006-11-29)
State Bank of India and Anr. v. Mr. Harshad S. Mehta and Ors — Bombay High Court (2003-04-21)
C.B.I. v. MR. P.V. SUBBARAO — Bombay High Court (2003-04-20)
THE CUSTODIAN v. HARSHAD MEHTA — Bombay High Court (2003-04-07)
LALITHA DEVI R. v. FAIRGROWTH FINANCIAL SERVICES LTD. AND ANR. — Bombay High Court (2003-03-31)
M.B.MOHAN v. FAIRGROWTH FINANCIAL SERVICES LTD. AND ANR. — Bombay High Court (2003-03-31)
A. SUNILKUMAR v. FAIRGROWTH FINANCIAL SERVICES LTD. AND ANR. — Bombay High Court (2003-03-31)
P.CHANDRASHEKHAR v. FAIRGROWTH FINANCIAL SERVICES LTD. AND ANR. — Bombay High Court (2003-03-31)
FAIRGROWTH FINANCIAL SERVICES LTD v. INCAB INDUSTRIES LTD — Bombay High Court (2003-03-31)