S.G. SHAH

3,737 recorded High Court judgment(s) · 2012–2019

Courts

Gujarat High Court

3737

38-RULE ABSOLUTE/ALLOWED @ FH	2151
39-RULE DISCHARGED/DISMISSED @ FH	575
47-DISPOSAL IN ANY OTHER MODE FH	212
44-PARTLY ALLOWED @ FH	181
26-DISMISSED @ ADM.STAGE	118
40-WITHDRAWN @ FH	111
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	85
56-DISPOSED AT ADMISSION STAGE	67

RELIANCE GENERAL INS. CO. LTD. v. BENIBEN KALUBHAI DAMOR — Gujarat High Court (2019-02-01)
KAGUBEN WD/O RAMESHBHAI VARSING BARIYA (BHIL) v. AARATBHAI SAYABABHAI BARIYA — Gujarat High Court (2019-01-31)
JOSHI RAJENDRAKUMAR POPATLAL v. THAKOR RAMNAJI HAMIRJI — Gujarat High Court (2019-01-30)
GUJARAT STATE ROAD TRANSPORT CORPORATION LIMITED v. JAYSHREEBEN RAMESHCHANDRA GANDHI — Gujarat High Court (2019-01-30)
PASCHIM GUJARAT VIJ COMPANY LIMITED v. HEIRS OF DECD HAMIRBHAI ALIAS BACHUBHAI VIKRAMSINH RAM — Gujarat High Court (2019-01-30)
LATABEN WD/O KALIDAS @ KANTILAL SOMABHAI PARMAR (DELETED AS PER ORDER EXH:18 AS DEAD) v. SUNIL BHIKHABHAI PATEL — Gujarat High Court (2019-01-30)
NEW INDIA ASSURANCE COMPANY LIMITED SURAT v. NIMESHBHAI TIWARI — Gujarat High Court (2019-01-29)
NATIONAL INSURANCE CO LTD v. JABUBEN NARANBHAI BHARWAD — Gujarat High Court (2019-01-29)
KOLI BHIMABHAI VERSHIBHAI v. SURENDRANAGAR DISTRICT PANCHAYAT — Gujarat High Court (2019-01-29)
NATIONAL INSURANCE CO LTD v. MADHUBEN SHARDULBHAI BHARWAD — Gujarat High Court (2019-01-29)