S G PANDIT,VIJAYKUMAR A.PATIL

546 recorded High Court judgment(s) · 2019–2024

Courts

Karnataka High Court

546

DISMISSED	164
DISPOSED	127
Partly Allowed	124
DROPPED	59
ALLOWED	27
REJECTED	22
Dismissed for Non-Prosecution	15
ALLOWED AND REMANDED	5

SMT. KARUNA KOM AMOL NAIK v. GOUSE MOHIDDIN MEHOBOOBLAL MOMIN — Karnataka High Court (2024-04-25)
REGIONAL MANAGER v. KUSHI D/O ISHWAR NOOLVI — Karnataka High Court (2024-04-25)
THE ASSISTANT COMMISSIONER AND LAND AQUISTITION OFFICER, KARNATAKA STATE HIGH WAY PROJECT SUB DIVIS v. SRI MALIKARJUN HURALI — Karnataka High Court (2023-07-27)
SRI.P.DODDA BASAPPA S/O LATE KARIBASAPPA v. KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD — Karnataka High Court (2023-07-27)
THE DIVISIONAL MANAGER v. K. RAMANJINI — Karnataka High Court (2023-07-27)
SRI.SHAIKH ABDUL SUBHAN v. UNION OF INDIA — Karnataka High Court (2023-07-27)
SMT.SHILPA @ SHILPAMMA v. AMARESH S/O HUCHHAPPA, — Karnataka High Court (2023-07-27)
SMT. GURUDEVI SIDDAPPA YELAMELI v. SRI. MANMATHAIYYA M SWAMY — Karnataka High Court (2023-07-27)
SMT.SHANTAMMA W/O SHIVAJIGOUDA v. THE DIRECTOR — Karnataka High Court (2023-07-27)
BAGALKOT CEMENT AND INDUSTRIES LIMITED v. THE STATE OF KARNATAKA — Karnataka High Court (2023-07-27)