S G PANDIT,V.SRISHANANDA

149 recorded High Court judgment(s) · 2020–2023

Courts

Disposal nature

Recent judgments

• T SATYANARAYAA S/O. APPARAO v. SHANKRAYYA S/O. BASAVARAJ HIREMATH — Karnataka High Court (2023-06-28)
• TUKARAM S/O SANNAPPA VADDAR v. THE TAHASILDAR, HALIYAL — Karnataka High Court (2020-07-22)
• MANJUNATH S/O BASAVARAJ BARADEKAR v. THE TAHASILDAR, HALIYAL — Karnataka High Court (2020-07-22)
• RAMA S/O RAVALU KAMMAR v. THE TAHASILDAR, HALIYAL — Karnataka High Court (2020-07-22)
• BUDDESAB S/O PEERSAB PATEL v. THE TAHASILDAR, HALIYAL — Karnataka High Court (2020-07-22)
• KIRAN PUNDALIK DESURKAR v. LAXMAN MAHADEV PATIL — Karnataka High Court (2020-07-22)
• REKHA @ GEETHA v. GUDANSAB — Karnataka High Court (2020-07-20)
• SMT.CHAITRA GURUPADAPPA SHIRUR v. SMT.MANJAVVA SHEKAPPA HARIJAN — Karnataka High Court (2020-07-20)
• SMT.BIBIJAN W/O. DAVALSAB MULLA v. SHRI.SHRINIVAS S MAHISHWADAGI — Karnataka High Court (2020-07-20)
• SRI.RAVI S/O BASAVANTAPPA KAVALUR v. SMT.MEENAKSHI W/O RAVI KAVALUR — Karnataka High Court (2020-07-17)