S G PANDIT,RAVI V.HOSMANI

22 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• THE MANAGING DIRECTOR v. SMT.MAMATAJBI W/O JILANIAHAMAD @ JALEEAHMAD MUNSHI — Karnataka High Court (2022-07-29)
• SRI. UMESH BASAPPA GOLANNAVAR v. THE STATE OF KARNATAKA — Karnataka High Court (2022-07-29)
• SMT.HAJIMA v. SRI.SAYED ASIF — Karnataka High Court (2022-07-29)
• SMT.MAMATAJABI W/O JILANIAHMAD v. THE MANAGING DIRECTOR — Karnataka High Court (2022-07-29)
• U SATISH S/O U.RAMANNA v. SMT MEGHA A.S. W/O U.SATISH — Karnataka High Court (2022-07-29)
• BASANAGOUDA S/O VEERANAGOUDA PATIL v. RAMESH.M S/O RAMMANNA MARATHI — Karnataka High Court (2022-07-29)
• THE DIVISIONAL MANAGER v. SMT. UMA W/O SHIVAYOGAYYA PUJAR — Karnataka High Court (2022-07-28)
• REV. SR. AROGYAMMA KALGHATGI, v. DEPUTY COMMISSIONER — Karnataka High Court (2022-07-28)
• SURESH S/O MALLAPPA LIMBIKAI v. SHRI. PRADEEP P — Karnataka High Court (2022-07-28)
• SAMBHAJI S/O SHRIPATI CHAVAN v. KRISHNAT S/O MARUTI CHAVAN — Karnataka High Court (2022-07-28)