S G PANDIT,RAVI MALIMATH

139 recorded High Court judgment(s) · 2018–2019

Courts

Disposal nature

Recent judgments

• KOTRAPPA FAKIRAPPA JEER v. THE SPECIAL LAND ACQUISITION OFFICER — Karnataka High Court (2019-08-23)
• OBALEPPA v. THE SLAO MP-1, SAUNDATTI — Karnataka High Court (2019-08-23)
• VASURAMMA @ VADDE VASURAMMA W/O LATE NAGENDRA @ v. THE DIVISIONAL CONTROLLER — Karnataka High Court (2018-04-27)
• SHILPA W/O. SANTOSH KANGRALKAR v. SANTOSH BHARMAJI KANGRALKAR — Karnataka High Court (2018-04-27)
• DR. GURUPRASAD S/O BHIMARAO KULKARNI v. SMT. APARNA W/O DR. GURUPRASAD KULKARNI — Karnataka High Court (2018-04-27)
• BASANTHKUMAR S/O TIMMANAGOUDA PATIL v. PREMANAND S/O. VEERANAGOUDA PATIL — Karnataka High Court (2018-04-27)
• NAGAPPA S/O GANGAPPA HUKERI, v. SOMALING IRAPPA KOLKARKOPPA, — Karnataka High Court (2018-04-27)
• GURUDAS SHANKAR GAVKAR v. TUKARAM JANARDHAN FDTE, GAONKAR — Karnataka High Court (2018-04-27)
• GEETHA W/O ANAND DHULSHETTY v. ANAND S/O PARAPPA DHULSHETTY — Karnataka High Court (2018-04-27)
• DR. GURUPRASAD S/O BHIMARAO KULKARNI v. SMT. APARNA W/O DR. GURUPRASAD KULKARNI — Karnataka High Court (2018-04-27)