S.G.PANDIT,RAMACHANDRA D. HUDDAR

270 recorded High Court judgment(s) · 2024–2025

Courts

Karnataka High Court

270

DISMISSED	90
DISPOSED	59
REJECTED	57
Dismissal for Non Compliance of Office Objections	28
ALLOWED	23
Partly Allowed	7
Abated	2
ALLOWED AND REMANDED	2

THE STATE OF KARNATAKA v. PRABHAKARA BALAKRISHNA — Karnataka High Court (2025-07-04)
M/S SEQUEIRA STAR HOME BUILDERS v. BRAYAN VAZ — Karnataka High Court (2025-07-04)
THE MANAGEMENT OF v. MR VIJAYA KUMAR B — Karnataka High Court (2025-03-28)
SRI K. VISHWANATH v. THE STATE OF KARNATAKA — Karnataka High Court (2025-03-28)
IFCI LIMITED v. THE INDIA SUGARS AND REFINERIES LIMITED — Karnataka High Court (2025-02-21)
SRI K V RAMESH KUMAR v. SRI. RANGANATHASWAMY — Karnataka High Court (2025-02-21)
M/S BALLAL MOTOR FUEL AND v. SRI. G ANANTHA RAO — Karnataka High Court (2025-02-21)
SRI K THOMAS v. SMT U SARASWATHI — Karnataka High Court (2025-02-03)
CAUVERY NEERAVARI NIGAMA LIMITED v. SRI K VENKATAREDDY — Karnataka High Court (2025-02-03)
SMT JAYAMMA v. R ABBAIAH REDDY — Karnataka High Court (2025-02-01)