S.G.PANDIT,RAGHVENDRA S.CHAUHAN

59 recorded High Court judgment(s) · 2015–2018

Courts

Disposal nature

Recent judgments

• SRI D N CHANDHRASHEKAR v. SMT N M AMBIKA — Karnataka High Court (2018-03-02)
• M/S ASTHA CONSTRUCTIONS v. SRI L G RAMAKRISHNAIAH — Karnataka High Court (2018-03-02)
• M.C.RAVI v. PARVATHI URF — Karnataka High Court (2018-02-23)
• SARAVANA PRABHU v. SHANKARAIAH K — Karnataka High Court (2018-02-23)
• SMT TULASI v. SRI PRAKASH — Karnataka High Court (2018-02-23)
• SRI S SAMPATH KUMAR v. SRI P SIMON ALIAS SIMON PETER — Karnataka High Court (2018-02-23)
• NAGARAJA NAYAKA v. PROJECT MANAGER — Karnataka High Court (2018-02-23)
• MR PAUL FERNANDEZ v. M/S SOBHA DEVELOPERS LIMITED — Karnataka High Court (2018-02-22)
• SRI. NARAYANA GOWDA v. SMT. VINODHA — Karnataka High Court (2018-02-22)
• K T RAVISHA v. B K PRAVEENA — Karnataka High Court (2018-02-22)