S.G.PANDIT,M.G.S.KAMAL
262 recorded High Court judgment(s) · 2020–2025
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| Karnataka High Court | 262 |
Disposal nature
| DISPOSED | 90 |
| DISMISSED | 63 |
| Partly Allowed | 44 |
| ALLOWED | 22 |
| ALLOWED AND REMANDED | 14 |
| DROPPED | 13 |
| REJECTED | 9 |
| Dismissed for Non-Prosecution | 5 |
Recent judgments
- SARASWATI v. TOTAMMA @ LAKSHMIBAI — Karnataka High Court (2025-02-14)
- SRI. MAHIBOOB NATIKAR v. THE STATE OF KARNATAKA — Karnataka High Court (2023-09-22)
- MAHIBOOB NATIKAR S/O MAKTUM SAB NATIKAR v. THE STATE OF KARNATAKA AND ANR — Karnataka High Court (2023-09-22)
- MAHIBOOB ALI v. THE STATE OF KARNATAKA AND ANR — Karnataka High Court (2022-11-24)
- THE DIVISIONAL MANAGER v. SHAMSHYAD BEGUM AND ORS — Karnataka High Court (2021-07-23)
- SMT. GIRIJA @ GIRIJA A NAVI v. SRI. ARAVIND S/O BASAPPA NAVI @ KHEDEKAR — Karnataka High Court (2021-07-23)
- SHAMSHYAD BEGUM AND ORS v. THE DIVISIONAL MANAGER AND ANR — Karnataka High Court (2021-07-23)
- VIJAYALAXMI AND ORS v. NAGAPPA AND ANR — Karnataka High Court (2021-07-22)
- THE MANAGER v. THIMMAYYA AND A ORS — Karnataka High Court (2021-07-22)
- HAJARAT S/O. BAHADURSAB PATTAN v. THE CHEIF ENGINEER KNNL AND ORS — Karnataka High Court (2021-07-22)
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