S G PANDIT,K V ARAVIND

280 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• SANTOSH P BILAGI v. THE COMMISSIONER — Karnataka High Court (2024-11-29)
• M/S SYNTHITE INDUSTRIAL CHEMICALS LTD., v. STATE OF KARNATAKA, — Karnataka High Court (2024-04-19)
• M/S FAMENTO (KARNATRAKA) MINING v. THE STATE OF KARNATAKA — Karnataka High Court (2024-04-19)
• THE ADDL.SPECIAL LAND ACQUISITION OFFICER v. SMT.SUDHA W/O. RANGARAO @ RANG DESAI — Karnataka High Court (2024-02-23)
• SHRI SHATAYYA S/O IRAYYA DHUPAD ALIYAS CHIKKAMATH SINCE DECEASED BY LRS v. THE STATE OF KARNATAKA — Karnataka High Court (2024-02-23)
• SMT. ARUNDHATI SHASHIKANT TOTAGANTI, v. SHASHIKANT BASAVARAJ TOTAGANTI, — Karnataka High Court (2024-02-23)
• SHARANAPPA RAGAPPA SHAHAPUR v. THE SPECIAL LAND ACQUISITION OFFICER — Karnataka High Court (2024-02-23)
• SHIVAYYA S/O BASAYYA KARADIMATH v. SMT.JAYASHREE W/O ARUN PAWAR — Karnataka High Court (2024-02-23)
• THE SPECIAL LAND ACQUISITION v. CHANDRAPPA BASAPPA HULAMANI — Karnataka High Court (2024-02-22)
• SMT. LAKKAVVA W/O MUTTAPPA DHADAKE v. SHRI. NAVASHADAHMED S/O LMEHABOOBSAB SHIRUR — Karnataka High Court (2024-02-22)