S G PANDIT,GEETHA K.B

545 recorded High Court judgment(s) · 2025–2025

Courts

Karnataka High Court

545

DISMISSED	191
DISPOSED	132
DROPPED	74
REJECTED	61
Partly Allowed	41
ALLOWED	30
ALLOWED AND REMANDED	9
Dismissed for Non-Prosecution	5

MAHALINGAPPA KARABASAPPA HARADAGATTI (SINCE DECEASED BY LRS) v. THE STATE OF KARNATAKA — Karnataka High Court (2025-12-19)
HINDULIDA SAMAJADA ABHIVRUDDI VIDYAVARDAK SANGA -R- GIRIYAL v. SMT. DIVYA PRABHU GRJ — Karnataka High Court (2025-12-19)
THE GOVERNMENT OF KARNATAKA v. M/S. B.V.REDDY AND COMPANY — Karnataka High Court (2025-12-19)
D. V. JYOTHI D/O D. VENKANAGOWDA v. CHIEF OFFICER, — Karnataka High Court (2025-12-19)
THE MANAGEMENT OF v. FAKRUDDIN S/O HATELSAB JAMADAR — Karnataka High Court (2025-12-19)
THE GOVERNMENT OF KARNATAKA v. M/S B V REDDY AND COMPANY — Karnataka High Court (2025-12-19)
FAKRUDDIN S/O HATELSAB JAMADAR v. THE MANAGEMENT OF KARNATAKA — Karnataka High Court (2025-12-19)
WASIM S/O ABDUL GAFFAR SANADI v. RUDRESH GHALI — Karnataka High Court (2025-12-18)
SHRI. SUNIL S/O SUBHASH NAIK v. SHRI. IRFAN S/O GULAB MOMIN — Karnataka High Court (2025-12-18)
KARNATAKA NIRAVARI NIGAM ATHANI v. THE SPEL LAND ACQUISITION OFFICER — Karnataka High Court (2025-12-18)