S G PANDIT,G BASAVARAJA

441 recorded High Court judgment(s) · 2024–2025

Courts

Karnataka High Court

441

DISMISSED	146
DISPOSED	93
Partly Allowed	85
DROPPED	42
REJECTED	28
ALLOWED	25
Dismissed for Non-Prosecution	11
ALLOWED AND REMANDED	5

SMT. BHAGYAMMA W/O NAGARAJ CHALAGERI v. CANARA BANK — Karnataka High Court (2025-05-08)
NARAYAN HARISCHANDRA PAI v. SHRI P.N.LOKESHA — Karnataka High Court (2025-05-08)
SAMUEL MEMORIAL LITTEL ANGEL S EDUCATION SOCIETY S v. THE STATE OF KARNATAKA — Karnataka High Court (2025-05-06)
PUJYA SHREE KALLAYYAJJANAVARU v. SHREE VEERAYYA S/O BASAYYA SOMANKATTIMATH — Karnataka High Court (2025-04-09)
SMT. MAMATA W/O NINGAPPA HALLIBARKI v. SHRI. NINGAPPA S/O TIRUKAPPA HALLIBARKI — Karnataka High Court (2024-07-26)
SHRI.NINGAPPA BASAVANTAPPA NEELANNAVAR v. THE SPECIAL LAND ACQUISITION OFFICER — Karnataka High Court (2024-07-26)
SRI NIMBANNA NINGAPPA PUTTANNAVAR S.O NINGAPPA PUTTANNAVAR v. THE STATE OF KARNATAKA — Karnataka High Court (2024-07-26)
SRI. JAGADEESH S/O SOMASHEKAR BIKKANNAVAR v. SRI. SHALAM HUSSAIN — Karnataka High Court (2024-07-26)
SRI. PRALHAD B. KULKARNI v. M/S. GODREJ AGROVET LTD. — Karnataka High Court (2024-07-26)
SRI HALAPPA SIDDAPPA WANTAMURE SINCE DECEASED BY LRS SULTAN HALAPPA WANTAMURE v. THE KARNATAKA NIRAVARI NIGAM LTD., — Karnataka High Court (2024-07-25)