S G PANDIT,C.M. POONACHA

353 recorded High Court judgment(s) · 2025–2025

Courts

Karnataka High Court

353

DISMISSED	151
DISPOSED	97
DROPPED	32
Partly Allowed	23
ALLOWED	18
REJECTED	15
Dismissal for Non Compliance of Office Objections	9
Dismissed for Non-Prosecution	5

SHRI SHIVAPAD S/O GURULINGAPPA MULLATTI SINCE DEAD BY LRS v. SHANKAR MALLAPPA MULLATTI — Karnataka High Court (2025-07-18)
SHRI. AKBAR S/O MURTUJA JAMADAR v. MS. V. TARA — Karnataka High Court (2025-07-11)
S UDAYKUMAR v. GOVERNMENT OF KARNATAKA — Karnataka High Court (2025-06-20)
HANUMAGOUDA S/O PARANAGOUDA POLCE PATL v. TTHE ASSISTANT COMMISSIONER — Karnataka High Court (2025-04-29)
SMT. PRAMILA BHAGAVANTH GASTE v. THE STATE OF KARNATAKA — Karnataka High Court (2025-04-29)
THE EXECUTIVE ENGINEER v. ARJUN BANDU YADAV — Karnataka High Court (2025-04-29)
SHRI. RAVIKUMAR v. NIL — Karnataka High Court (2025-04-29)
THE EXECUTIVE ENGINEER v. ARJUN BANDU YADAV — Karnataka High Court (2025-04-29)
SMT. MAHADEVI W/O SANNA HANUMANTHA v. THE STATE OF KARNATAKA — Karnataka High Court (2025-04-29)
SMT. PRAMILA BHAGAVATH GASTE v. THE DIRECTOR — Karnataka High Court (2025-04-29)