S.G.PANDIT,C.M. POONACHA

745 recorded High Court judgment(s) · 2024–2026

Courts

Karnataka High Court

745

DISPOSED	404
DISMISSED	186
REJECTED	59
ALLOWED	39
Dismissed for Non-Prosecution	30
Abated	10
Partly Allowed	9
ALLOWED AND REMANDED	4

THE PR. COMMISSIONER OF INCOME TAX v. M/S. PALMER INVESTMENT GROUP LTD — Karnataka High Court (2026-02-06)
THE PR COMMISSIONER OF INCOME TAX v. M/S CSG SYSTEMS INTERNATIONAL (INDIA) PVT LTD — Karnataka High Court (2026-02-06)
THE PR COMMISSIONER OF INCOME TAX v. M/S CSG SYSTEMS INTERNATIONAL (INDIA) PVT LTD — Karnataka High Court (2026-02-06)
THE COMMISSIONER OF INCOME TAX v. M/S CGI INFORMATION SYSTEMS AND MANAGEMENT CONSULTANTS PVT LTD., — Karnataka High Court (2026-02-06)
THE COMMISSIONER OF INCOME TAX (A) v. M/S. URBAN LADDER HOME DECOR SOLUTIONS PVT LTD — Karnataka High Court (2025-11-21)
THE COMMISSIONER OF INCOME TAX (A) v. M/S URBAN LADDER HOME DECOR SOLUTIONS PVT LTD — Karnataka High Court (2025-11-21)
PR.COMMISSIONER OF INCOME TAX- 4 v. M/S. JUPITER ENTERTAINMENT VENTURES PAGE INDUSTRIES LTD (P) LTD., — Karnataka High Court (2025-11-21)
THE PR COMMISSIONER OF INCOME TAX v. M/S YOKOGAWA INDIA LTD — Karnataka High Court (2025-11-21)
THE PR COMMISSIONER OF INCOME TAX -1 v. M/S ALLSTATE INDIA PVT LTD — Karnataka High Court (2025-11-21)
THE PR., COMMISSIONER OF INCOME TAX CENTRAL v. M/S BARBEQUE NATION HOSPITALITY LTD — Karnataka High Court (2025-11-21)