LexS G PANDIT,ANANT RAMANATH HEGDE
771 recorded High Court judgment(s) · 2017–2024
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 771 |
Disposal nature
| DISMISSED | 206 |
| DISPOSED | 176 |
| Partly Allowed | 152 |
| DROPPED | 86 |
| ALLOWED | 50 |
| Dismissed for Non-Prosecution | 42 |
| REJECTED | 32 |
| ALLOWED AND REMANDED | 23 |
Recent judgments
- SRI MEHABOOB S/O SARMAS WALI v. THE SECRETARY — Karnataka High Court (2024-06-18)
- SRI S V BANDI v. THE EXECUTIVE ENGINEER — Karnataka High Court (2024-06-18)
- SHRI J BASAVA S/O SRI ADEPPA GOUDA v. THE GOVERNMENT OF KARNATAKA — Karnataka High Court (2024-06-18)
- THE EXECUTIVE ENGINEER v. SRI.S.V. BANDI — Karnataka High Court (2023-01-20)
- THE DIVISIONAL MANAGER v. SHOBHA W/O RAJU BURUD — Karnataka High Court (2022-09-30)
- SHRIDEVI D/O. RAMESH BURUD v. PRAKASH GANGAPPA NALAVADE — Karnataka High Court (2022-09-30)
- THE BRANCH MANAGER v. SMT.SHRIDEVI D/O RAMESH BURUD — Karnataka High Court (2022-09-30)
- THE BRANCH MANAGER, v. SMT.SHOBA W/O RAJU BURUD, — Karnataka High Court (2022-09-30)
- THE DIVISIONAL MANAGER v. SHRIDEVI D/O RAMESH BURUD — Karnataka High Court (2022-09-30)
- THE DIVISIONAL MANAGER v. SHOBHA W/O RAJU BURUD — Karnataka High Court (2022-09-30)