S G PANDIT,A.S.BOPANNA

109 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• ROYAL SUNDARAM GENERAL INSURANCE CO. LTD., v. SMT. LAKKAVVA W/O GANAPATI NAIK — Karnataka High Court (2018-03-09)
• GOUSMOHIDDIN S/O. MAHIBOOBSAB JAMADAR v. ASSISTANT COMMISSIONER — Karnataka High Court (2018-03-09)
• SMT. LAKKAVVA W/O GANAPATI NAIK v. SRI. KURUPATI RAMANJANEYULU — Karnataka High Court (2018-03-09)
• RAGHAVENDRA S/O BALAWANT INAMADAR, v. THE SPECIAL LAND ACQUISITION OFFICER, — Karnataka High Court (2018-03-09)
• DYAMANNA S/O BHARMAPPA DYAVANNAVAR v. STATE OF KARNATAKA — Karnataka High Court (2018-03-09)
• SRI. E.J. NADIHAL S/O J.Y. NADIHAL v. SRI. SIDDALINGAYYA HIREMATH — Karnataka High Court (2018-03-08)
• NATIONAL INSURANCE CO.LTD., v. BASAVARAJ P B S/O LATE BASALINGAPPA — Karnataka High Court (2018-03-08)
• SUBHASH LAGAMAPPA TALAGERI v. THE STATE OF KARNATAKA — Karnataka High Court (2018-03-08)
• S. TIMMARAJU S/O SOMASHEKHST KONDAPALLI v. ANJALI PATIL W/O CHANDRASHEKHAR PATIL — Karnataka High Court (2018-03-08)
• SHRI. YEDEYUR SIDDALINGESHWAR v. THE STATE OF KARNATAKA — Karnataka High Court (2018-03-08)