S G PANDIT

1,535 recorded High Court judgment(s) · 2018–2025

Courts

Karnataka High Court

1535

DISMISSED	741
DISPOSED	463
REJECTED	242
ALLOWED	40
Partly Allowed	14
Dismissed for Non-Prosecution	13
Converted	12
ALLOWED AND REMANDED	4

BHIMAPPA S/O. YAMANAPPA KOKKEPPANAVAR v. THE STATE OF KARNATAKA — Karnataka High Court (2025-10-31)
SRI.SHRIKANTH v. THE DEPUTY COMMISSIONER — Karnataka High Court (2025-10-31)
MEHBOOB W/O NAJAR HAJARTHBAI v. KARNATAKA SLUM CLEARANCE BOARD — Karnataka High Court (2025-10-31)
MR. RAJESAB S/O IMAMSAB TEGUR v. THE CHIEF EXECUTIVE OFFICER — Karnataka High Court (2025-10-31)
MOHAMMED SHAFI ABDUL RAHEEM MULLA, v. KARNATAKA STATE BOARD OF AUQAF, — Karnataka High Court (2025-10-31)
SHRI. RAZA RAMEEZ S/O NASIRUDDIN BAGWAN v. THE KARNATAKA STATE BOARD OF WAKFS — Karnataka High Court (2025-10-31)
M/S. ANNAPURNA FOOD INTERNATIONAL v. KARNATAKA SMALL INDUSTRIES DEVELOPMENT — Karnataka High Court (2025-10-31)
SHRI. RAZA RAMEEZ S/O NASIRUDDIN BAGWAN v. THE KARNATAKA STATE BOARD OF WAKFS — Karnataka High Court (2025-10-31)
DR. SUBHASH S/O GAJANAN DESHPANDE v. SMT. PUSHPA SHANKAR MUNGAEWADI — Karnataka High Court (2025-10-31)
HAYATSAB v. THE CHIEF EXECUTIVE OFFICER, — Karnataka High Court (2025-10-31)