S.G.PANDIT

9,611 recorded High Court judgment(s) · 2012–2026

Courts

Karnataka High Court

9611

DISMISSED	3323
DISPOSED	3266
REJECTED	1111
ALLOWED	726
Partly Allowed	602
Dismissed for Non-Prosecution	365
ALLOWED AND REMANDED	78
Converted	70

L SOMESHEKAR REDDY, v. THE MANAGING DIRECTOR — Karnataka High Court (2026-04-17)
SRI B PANDURANGA PAI v. THE LAND TRIBUNAL — Karnataka High Court (2025-07-11)
M/S HDFC BANK LTD v. SMT. CHANDRIKA — Karnataka High Court (2025-07-04)
SMT R PRAMILA v. SMT.SUSHEELAMMA — Karnataka High Court (2025-07-04)
M/S SHRENO LIMITED v. M.R. RAVI KUMAR — Karnataka High Court (2025-07-04)
SRI S M AMARNATH v. SRI SHANKAR — Karnataka High Court (2025-07-04)
SHRI.G. M. KUMAR v. SHRI. PRIYA KRISHNA — Karnataka High Court (2025-07-04)
M/S KALASA ESTATE v. MR MOHAMMED HARRIS — Karnataka High Court (2025-07-04)
SRI NANJUNDA SWAMY v. THE SUPERINTENDENT ENGINEER — Karnataka High Court (2025-07-04)
SRI. H. N. MUNEGOWDA v. SMT. SUBBAMMA — Karnataka High Court (2025-07-04)