LexS. G. MEHARE, SHAILESH P. BRAHME
1,030 recorded High Court judgment(s) · 2024–2025
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 1030 |
Disposal nature
| DISPOSED OFF | 1010 |
| Admitted/Allowed/Granted/Rule Absolute | 7 |
| DISMISSED | 5 |
| Withdrawn | 3 |
| Transfer to other court | 2 |
| Disposed off/Dismissed for default | 1 |
| ABATED | 1 |
| PARTLY ALLOWED AND PARTLY DISMISSED | 1 |
Recent judgments
- RAHUL BAPURAO CHOTPAGAR AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2025-03-20)
- SUPER AGRICULTURAL PRODUCE MARKET COMMITTEE AURANGABAD THROUGH ITS SECRETARY v. THE MUNICIPAL CORPORATION AURANGABAD THROUGH ITS MUNICIPAL COMMISSIONER AND ANOTHER — Bombay High Court (2025-03-20)
- AURANGABAD MUNICIPAL CORPORATION THROUGH ITS ADMINISTRATOR AND ANOTHER v. SUPER AGRICULTURAL PRODUCE MARKET COMMITTEE AURANGABAD THROUGH ITS SECRETARY — Bombay High Court (2025-03-20)
- BHAGWAT PUNDLIK PATIL AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-03-20)
- YOGESH SHIVAJIRAO TUPE AND OTHERS v. SUDHIR ARJUNRAO BANSODE AND OTHERS — Bombay High Court (2025-03-20)
- ANIL MOTIRAM INGLE AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2025-03-20)
- PRATAP BALBHIMRAO KAWADE AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-03-20)
- ALL SPECIAL ASSISTANT PUBLIC PROSECUTOR ASSOCIATION, SANGALI v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-03-20)
- SUPER AGRICULTURAL PRODUCE MARKET COMMITTEE AURANGABAD THROUGH ITS SECRETARY v. THE MUNICIPAL CORPORATION AURANGABAD THROUGH ITS MUNICIPAL COMMISSIONER AND ANOTHER — Bombay High Court (2025-03-20)
- SUDHIR ARJUNRAO BANSODE AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-03-20)