S. G. MEHARE, SANDIPKUMAR C. MORE

42 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• RAHUL SURESH THAWARE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-03-20)
• KADUBA BHAUDU SURADKAR v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-03-20)
• NARAYANRAO LAXMANRAO SOLUNKE AND ANOTHER v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-03-20)
• SHAILAJA ASHRUBA KHANDAGALE AND ANOTHER v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2025-03-19)
• DIGAMBAR ASHROBA PIMPALE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-03-19)
• ARSHADKHAN PEERKHAN PATHAN v. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED — Bombay High Court (2025-03-19)
• STATE BANK OF INDIA THROUGH ITS AUTHORIZED SIGNATORY v. SWASTIK INDUSTRIES AND ANOTHER — Bombay High Court (2025-03-19)
• RAM ANANT CHATE v. THE STATE OF MAHARASHTRA THROUGH ITS PRINCIPAL SECRETARY AND OTHERS — Bombay High Court (2025-03-19)
• MEENA SAMPATRAO KARDAK v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2025-03-19)
• BABU NATHA GAIKWAD v. THE MAHARASHTRA STATE CO-OP BANK LTD THROUGH ITS REGIONAL MANAGER AND OTHERS — Bombay High Court (2025-03-19)