LexS. G. MEHARE, S. G. CHAPALGAONKAR
38 recorded High Court judgment(s) · 2024–2025
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| Bombay High Court | 38 |
Disposal nature
| DISPOSED OFF | 38 |
Recent judgments
- SHAIKH MOHAMMAD ZAHID SHAIKH RAMZAN MANYAR AND ANOTHER v. THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND OTHERS — Bombay High Court (2025-01-27)
- YAHA MOGI DEVI SHIKSHAN SANSTHA NAGSAR THROUGH ITS SECRETARY AND ANOTHER v. THE STATE OF MAHARASHTRA THROUGH SECRETARY AND OTHERS — Bombay High Court (2024-12-17)
- YAHA MOGI DEVI SHIKSHAN SANSTHA NAGSAR THROUGH ITS SECRETARY AND ANOTHER v. THE STATE OF MAHARASHTRA THROUGH SECRETARY AND OTHERS — Bombay High Court (2024-12-17)
- DR BABASAHEB AMBEDKAR AADIWASI SARVANGIN VIKAS MANDAL THROUGH ITS SECRETARY AND ANOTHER v. THE STATE OF MAHARASHTRA THROUGH SECRETARY AND OTHERS — Bombay High Court (2024-12-17)
- SAYYED NASEERALI SIDDIQUE ALI v. THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND OTHERS — Bombay High Court (2024-12-17)
- PUJA MANORAMA DILIP KHEDKAR v. THE STATE OF MAHARASHTRA THROUGH ITS PRINCIPAL SECRETARY AND OTHERS — Bombay High Court (2024-12-17)
- YAHA MOGI DEVI SHIKSHAN SANSTHA NAGSAR THROUGH ITS SECRETARY AND ANOTHER v. THE STATE OF MAHARASHTRA THROUGH SECRETARY AND OTHERS — Bombay High Court (2024-12-17)
- AMAN BHIMA GHANDGE v. THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND OTHERS — Bombay High Court (2024-12-17)
- YAHA MOGI DEVI SHIKSHAN SANSTHA NAGSAR THROUGH ITS SECRETARY AND ANOTHER v. THE STATE OF MAHARASHTRA THROUGH SECRETARY AND OTHERS — Bombay High Court (2024-12-17)
- JAI HINDALA MATA TRIBAL EDUCATION SOCIETY DHANRAT THROUGH ITS SECRETARY AND ANOTHER v. THE STATE OF MAHARASHTRA THROUGH SECRETARY AND OTHERS — Bombay High Court (2024-12-17)