S. G. MEHARE

7,584 recorded High Court judgment(s) · 2021–2025

Courts

Bombay High Court

7584

APPLICATION ALLOWED	2842
DISPOSED OFF	1455
DISMISSED	1237
Withdrawn	1137
Admitted/Allowed/Granted/Rule Absolute	627
PARTLY ALLOWED AND PARTLY DISMISSED	116
DELAY CONDONATED/REJECTED.	28
ABATED	26

ARUN KRISHNAJI BHAGAT v. THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND OTHERS — Bombay High Court (2025-03-06)
BHANUDAS TULSHIRAM DALVI AND OTHERS v. VISHNU TULSHIRAM DALVI AND OTHERS — Bombay High Court (2025-02-24)
MADHAV MOHNAJI WAGHMARE v. SHIVAJI PURBHAJI WAGHMARE AND ANOTHER — Bombay High Court (2025-01-21)
THE SECRETARY, ADHIWASHI MAHILA MANDAL AND ANOTHER v. DHANU TRIMBAKRAO SWAMI AND ANOTHER — Bombay High Court (2025-01-15)
DHANU TRIMBAKRAO SWAMI v. THE SECRETARY, ADHIWASHI MAHILA MANDAL AND OTHERS — Bombay High Court (2025-01-15)
NAMDEV RAMBHAU BHINGARDIVE AND ORS v. INDRAJEET VISHWAMBHARDAS NAYYAR AND ORS — Bombay High Court (2025-01-09)
RUSHIKESH PANDURANG DHONDE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2024-10-25)
KULDEEP RAMBHAU JAGATKAR v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2024-10-25)
JAKIR MEHMOOD PINJARI v. THE STATE OF MAHARASHTRA — Bombay High Court (2024-10-25)
AMOL DADASAHEB GANDE @ DADASAHEB AMOL JANARDHAN GANDE v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2024-10-25)