S. G. DIGE
4,407 recorded High Court judgment(s) · 2021–2024
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 4407 |
Disposal nature
| DISPOSED OFF | 1978 |
| DELAY CONDONATED/REJECTED. | 1081 |
| APPLICATION ALLOWED | 490 |
| Admitted/Allowed/Granted/Rule Absolute | 362 |
| Withdrawn | 282 |
| DISMISSED | 127 |
| ALLOWED | 29 |
| DISPOSED OFF AS A WITHDRAWN | 15 |
Recent judgments
- SHRIKANT @ AMOL SUBHASH DHOKLE AND ANOTHER v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2024-09-27)
- KIRAN @ ANNA @ GORAKNATH DAMODHAR SONAWANE v. THE STATE OF MAHARASHTRA — Bombay High Court (2024-09-26)
- GOVIND KALYAN RANDHE AND ANOTHER v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2024-09-26)
- PAPU PARDESHI @ SANDEEP RAMESH PARDESHI v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2024-09-26)
- NANDU NIVRUTTI RANDIVE AND ANOTHER v. THE STATE OF MAHARASHTRA — Bombay High Court (2024-09-26)
- DHANJAY SHRIKISAN KATKADE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2024-09-26)
- SHIVAJI @ SHIVSHANKAR AMRUTRAO WAGHMARE AND ANOTHER v. THE STATE OF MAHARASHTRA — Bombay High Court (2024-09-26)
- ANIL BADRINARAYAN SHARMA v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2024-09-26)
- RAJESH INDUSTRIES THROUGH ITS PARTNERS HARESH JAYANTIBHAI KENIYA AND ANOTHER v. VYANKATESH PULSE MILL THROUGH ITS PROPRIETOR RAMNARAYAN JAGANNATH PALLOD AND OTHERS — Bombay High Court (2024-09-26)
- SONALI W/O VINOD JADHAV v. DNYANESHWAR MAROTI PAWAR AND OTHERS — Bombay High Court (2024-09-25)
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