LexS.G. CHATTOPADHYAY
439 recorded High Court judgment(s) · 2020–2022
Open in Lexace · Search this judge's casesCourts
| Tripura High Court | 439 |
Disposal nature
| Disposed Of | 149 |
| Allowed | 106 |
| Rejected | 102 |
| Dismissed | 42 |
| Withdrawn | 21 |
| Partly Allowed | 8 |
| Remanded for retrial | 4 |
| NOT-PRESSED | 3 |
Recent judgments
- STATE OF TRIPURA v. SHRI ASHES DEB CONTRACTOR — Tripura High Court (2022-12-21)
- Sri Prabhas Das v. Sri Dipak Das and Anr — Tripura High Court (2022-12-21)
- Shri Nirmal Debnath LR of Lt. Narayan Debnath and 3 Ors. v. The State of Tripura and 2 Ors. — Tripura High Court (2022-12-21)
- Shri Nirmal Debnath LR OF LT. NARAYAN DEBNATH and 3 Ors. v. The State of Tripura and 2 Ors. — Tripura High Court (2022-12-21)
- STATE OF TRIPURA v. SHRI ASHES DEB CONTRACTOR — Tripura High Court (2022-12-21)
- Smt. Tanu Sarkar v. Sri Biswajit Das — Tripura High Court (2022-12-20)
- Smt. Dali Roy and ors v. Sri Pradip Kr. Ghosh — Tripura High Court (2022-12-19)
- Smt. Susmita Adhikari v. Shri Arindam Chakraborty — Tripura High Court (2022-12-19)
- Dr. Debabrata Das v. Smt. Nipa Das Baishnab — Tripura High Court (2022-12-15)
- Dr. Debabrata Das v. Smt. Nipa Das Baishnab — Tripura High Court (2022-12-15)