S. G. CHAPALGAONKAR,NATIONAL LOK ADALAT

55 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• MAHARASHTRA STATE ROAD TRANSPORT CORPORATION v. SMT. MANISH JAYWANT SHELKE AND ORS. — Bombay High Court (2025-12-13)
• THE NEW INDIA INSURANCE CO.LTD. v. KUM.SAVITA GUNDU SUTAR -MINOR-THROUGH NATURAL GUARDIAN MOTHER AND ORS. — Bombay High Court (2025-12-13)
• THE STATE OF MAHARASHTRA and ORS. v. RAMCHANDRA SADASHIV LONDHE and ANR. — Bombay High Court (2025-12-13)
• THE STATE OF MAHARASHTRA AND ANR. v. SHIVAJI YELLAPPA NARGURDEKAR AND ANR. — Bombay High Court (2025-12-13)
• M/S. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. v. DATTATRAYA JAGANNATH SHINDE AND ANR — Bombay High Court (2025-12-13)
• SWAMI VIVEKANAND NAGARI SAHAKARI PATSANSTHA MARYADIT v. ATULKUMAR NAROTTAM SHAHA AND ANR — Bombay High Court (2025-12-13)
• THE STATE OF MAHARASHTRA AND ORS. v. RAMABAI KESHAVRAO MEHENDALE D/H NARAYAN K.MEHENDALE D/H VIJAYA N.MEHENDALE AND ORS. — Bombay High Court (2025-12-13)
• THE STATE OF MAHARASTHRA v. SHAHU SHAHAJI CHHATRPATI THROUGH HIS POWER OF ATTORNEY HOLDER GANGARAM APPAJI KHOT — Bombay High Court (2025-12-13)
• THE STATE OF MAHARASHTRA v. BIBHISHAN EKNATH AAGLAVE AND OTHRS — Bombay High Court (2025-12-13)
• THE STATE OF MAHARASHTRA v. SHRI. AVINASH SHRIDHAR VARDEKAR — Bombay High Court (2025-12-13)