S. G. CHAPALGAONKAR

7,431 recorded High Court judgment(s) · 2022–2026

Courts

Bombay High Court

7431

DISPOSED OFF	2453
Admitted/Allowed/Granted/Rule Absolute	2185
APPLICATION ALLOWED	697
Disposed Off	490
DISMISSED	470
Withdrawn	274
DELAY CONDONATED/REJECTED.	263
PARTLY ALLOWED AND PARTLY DISMISSED	134

MANOJ ASHOK KHANDE AND OTHERS v. THE STATE OF MAHARASHTRA — Bombay High Court (2026-05-07)
BABASAHEB TULSHIRAM LATE DIED LRS SARUBAI AND ORS v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2026-04-18)
BALAJI DATTU BADANE v. THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND OTHERS — Bombay High Court (2026-02-24)
MANAGING DIRECTOR KUMBI KASARI SAHAKARI SAKHAR KARKHANA LTD v. REGIONAL PROVIDENT FUND COMMISSIONER I — Bombay High Court (2025-12-24)
MANAGING DIRECTOR, KUMBHI KASARI SAHAKARI SAKHAR KARKHANA LIMITED v. REGIONAL PROVIDENT FUND COMMISSIONER-1 — Bombay High Court (2025-12-24)
KASHINATH ANNA JAYGUDE (DECEASED), THR. LRS. RAVINDRA KASHINATH JAYGUDE, AND ORS. v. VIJAY ANNA JAYGUDE AND ORS. — Bombay High Court (2025-12-24)
SMT. SHALAN SHRISHAIL BIRAJDAR (MS. SHALANBAI S.WAGHMARE) v. PUNE SEVA SADAN SANSTHA PUNE THROUGH PRESIDENT AND ORS — Bombay High Court (2025-12-24)
KASHINATH ANNA JAYGUDE (DECEASED), THR. LRS. RAVINDRA KASHINATH JAYGUDE AND ORS. v. VIJAY ANNA JAYGUDE AND ORS. — Bombay High Court (2025-12-24)
NANDADEVI RAVINDRA NEMISHTE v. BABASO KERBA CHAVAN AND ORS — Bombay High Court (2025-12-24)
RENUKA SUMIT RASHINKAR v. SUMIT SUNIL RASHINKAR — Bombay High Court (2025-12-23)