S.D.SHAH

240 recorded High Court judgment(s) · 1995–1997

Courts

Gujarat High Court

240

38-RULE ABSOLUTE/ALLOWED @ FH	128
39-RULE DISCHARGED/DISMISSED @ FH	47
42-RULE DISCHARGED @ FH	30
26-DISMISSED @ ADM.STAGE	19
44-PARTLY ALLOWED @ FH	9
40-WITHDRAWN @ FH	2
28-REJECTED @ ADM.STAGE	2
46-ANY OTHER MODE @ FH	1

JAGDISHKUMAR SHANKERLAL PATEL v. CHHOTUBHAI KAMUBHAI QURESHI — Gujarat High Court (1997-11-18)
ORIENTAL INSURANCE CO LTD v. DIWALIBEN JAYANTILAL — Gujarat High Court (1997-11-13)
STATE OF GUJARAT v. VALLABH POPAT MEVALIA, HEIR OFPOPAT POLA — Gujarat High Court (1997-11-12)
SUNDARSHAN TRADING CO. v. KADARNATH RAMSARAN RAI — Gujarat High Court (1997-11-10)
AMARAT WD/O KANA BHAGVAN v. KOLI BAI JADI KANA — Gujarat High Court (1997-11-10)
BARODA CITY CO-OP BANK LTD v. UPENDRA S JOSHI — Gujarat High Court (1997-11-10)
BHORUBHAI V NAI v. SARAFRAJKHAN B PATHAN — Gujarat High Court (1997-10-22)
GOKABAI WD/O BHAVANSINH J THAKORE] v. SARAFRAJKHAN B PATHAN — Gujarat High Court (1997-10-22)
STATE OF GUJARAT THRO' SPECIALLAND ACQUISITION OFFICER v. AMBARAM RANCHHODDAS PATEL — Gujarat High Court (1997-10-17)
STATE OF GUJARAT THRO' SPECIALLAND ACQUISITION OFFICER v. RATILAL AMATHARA PATEL — Gujarat High Court (1997-10-17)