S.D.PANDIT

254 recorded High Court judgment(s) · 1996–1998

Courts

Gujarat High Court

254

38-RULE ABSOLUTE/ALLOWED @ FH	114
35-ANY OTHER MODE @ ADM.STAGE	38
42-RULE DISCHARGED @ FH	31
46-ANY OTHER MODE @ FH	16
39-RULE DISCHARGED/DISMISSED @ FH	14
26-DISMISSED @ ADM.STAGE	12
28-REJECTED @ ADM.STAGE	12
27-WITHDRAWN @ ADM.STAGE	6

KETUL S SHAH v. MANAGING DIRECTOR — Gujarat High Court (1998-09-02)
AEC CO LTD v. ELECTRICITY MAJDOOR SABHA — Gujarat High Court (1998-09-02)
GORDHANBHAI BHIKHABHAI VYAS v. UNION OF INDIA — Gujarat High Court (1998-09-01)
MAHA GUJARAT GENERAL KAMDAR SABHA v. STATE OF GUJARAT — Gujarat High Court (1998-08-29)
GUJARAT AGRICULUTRAL UNIVERSITY v. ALL GUJARAT KAMDAR KARMACHARI UNION — Gujarat High Court (1998-08-29)
ATUL PRODUCTS LIMITED v. ANANTRAY H DESAI — Gujarat High Court (1998-08-21)
ODE SEVA SAHKARI MANDLI v. MANIBHAI RANCHHODBHAI PATEL — Gujarat High Court (1998-08-21)
RANCHHODBHAI I CHAUHAN v. MANAGER — Gujarat High Court (1998-08-21)
FIRESTONE EMPLOYEES UNION v. STATE OF GUJARAT — Gujarat High Court (1998-08-19)
ANDHJAN VIVIDHLAXI TALIM KENDRA v. PUSHPABEN N CHANDALIA — Gujarat High Court (1998-08-19)