S.D.DAVE, . Y.B.BHATT

28 recorded High Court judgment(s) · 1997–1997

Courts

Gujarat High Court

39-RULE DISCHARGED/DISMISSED @ FH	17
38-RULE ABSOLUTE/ALLOWED @ FH	4
31-NOTICE DISCHARGED @ ADM.STAGE	2
42-RULE DISCHARGED @ FH	2
33-CA DISPOSED OF	1
26-DISMISSED @ ADM.STAGE	1
41-COMPROMISE @ FH	1

RASIKLAL N. SHAH & ORS. v. STATE OF GUJARAT & 2 ORS. — Gujarat High Court (1997-09-16)
SHREE PREM RANG SYNTHETICS PVT.LTD. v. AGENCIES (INDIA) CORPORATION — Gujarat High Court (1997-09-16)
STATE OF GUJARAT v. NATWARLAL GANESHBHAIMAKWANA — Gujarat High Court (1997-09-15)
STATE OF GUJARAT v. KOLI HIRAJI LEKHA — Gujarat High Court (1997-09-11)
RAMJI SOVIT YADEO v. THE STATE OF GUJARAT — Gujarat High Court (1997-09-05)
STATE OF GUJARAT v. KOHYA KANA NAYAK — Gujarat High Court (1997-09-04)
STATE OF GUJARAT v. PRABHADSINH GULABSINH — Gujarat High Court (1997-09-03)
STATE OF GUJARAT v. LAKHA THAVRA TARAL — Gujarat High Court (1997-09-03)
STATE OF GUJARAT v. KOLI JAGSI MANA — Gujarat High Court (1997-09-02)
USHABEN D/O CHELABHAI PADHIAR W/O JAYENDRAKUMAR @ MAHENDRA v. JAYENDRAKUMAR @ MAHENDRAKUMAR PADHIAR — Gujarat High Court (1997-08-27)