S.D.DAVE

210 recorded High Court judgment(s) · 1995–1999

Courts

Gujarat High Court

210

38-RULE ABSOLUTE/ALLOWED @ FH	137
39-RULE DISCHARGED/DISMISSED @ FH	37
42-RULE DISCHARGED @ FH	10
26-DISMISSED @ ADM.STAGE	7
35-ANY OTHER MODE @ ADM.STAGE	4
46-ANY OTHER MODE @ FH	3
40-WITHDRAWN @ FH	3
31-NOTICE DISCHARGED @ ADM.STAGE	2

GUJARAT AMBUJA CEMENTS LIMITED v. MARATHA CEMENTS LIMITED — Gujarat High Court (1999-09-22)
FICOM ORGANICS LIMITED v. LAFFANS PETROCHEMICALS LTD. — Gujarat High Court (1999-09-21)
G H SHAH v. STATE OF GUJARAT — Gujarat High Court (1999-07-16)
MEHTA DIPAK MANUBHAI v. GUJARAT STATE LAND DEVELOPMENTCORPN LTD — Gujarat High Court (1999-07-16)
H J OZA v. DIRECTOR GENERAL OF POLICE ANDINSPECTOR GENERAL OF POLICE — Gujarat High Court (1999-07-09)
G.S.R.T. v. DHANA HADA BORKHETARIA — Gujarat High Court (1999-07-09)
NAYAK POPATBHAI KESHAVLAL v. PARASMAL LONKARAN LONAVAT — Gujarat High Court (1999-07-02)
DEVJIBHAI VELJIBHAI TODAMAL v. PORT OFFICER — Gujarat High Court (1999-07-02)
KALUSING N RATHOD v. PROJECT OFFICER — Gujarat High Court (1999-07-02)
PRASANNAKUMAR L MEHTA v. STATE OF GUJARAT — Gujarat High Court (1999-06-25)