S.D.ANAND,. GIRISH AGNIHOTRI

22 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• SUSHMA v. DEEPAK YADAV — Punjab & Haryana High Court (2018-09-07)
• VIKAS AHLAWAT v. ANUPAMA AHLAWAT — Punjab & Haryana High Court (2018-09-07)
• YOGITA v. SANDEEP KUMAR — Punjab & Haryana High Court (2018-06-01)
• MANJINDER SINGH v. JASJIT KAUR — Punjab & Haryana High Court (2018-06-01)
• JYOTI v. SUNIL — Punjab & Haryana High Court (2018-06-01)
• ANIL KUMAR v. GEETA SHARMA — Punjab & Haryana High Court (2018-06-01)
• PARMINDER SINGH v. JASVIR KAUR — Punjab & Haryana High Court (2018-05-30)
• S RAJINDER SINGH v. TIRATH KAUR — Punjab & Haryana High Court (2018-05-29)
• MEMWATI & ORS. v. RAMESH KUMAR & ORS. — Punjab & Haryana High Court (2018-05-25)
• PREM NATH MIDHA v. EKTA MIDHA — Punjab & Haryana High Court (2018-05-25)