LexS.D.ANAND
3,148 recorded High Court judgment(s) · 1998–2025
Open in Lexace · Search this judge's casesCourts
| Punjab & Haryana High Court | 3148 |
Disposal nature
| DISPOSED OF | 1767 |
| DISMISSED | 954 |
| ALLOWED | 427 |
Recent judgments
- PARKASH CHAND v. SANJAY BANSAL AND ORS. — Punjab & Haryana High Court (2025-01-16)
- MAYA DEVI AND OTHERS v. ROHTASH SINGH AND OTHERS — Punjab & Haryana High Court (2024-10-22)
- HARVINDER SINGH v. STATE OF HARYANA AND ANR. — Punjab & Haryana High Court (2022-08-18)
- DHYAN PAL SHARMA v. IRCON INTERNATIONAL LTD AND ORS — Punjab & Haryana High Court (2020-01-28)
- TARA SINGH v. SARWAN SINGH AND ORS. — Punjab & Haryana High Court (2018-09-21)
- GURDEEP SINGH @ GURDIP SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2018-08-24)
- AMANDEEP v. STATE OF PUNJAB — Punjab & Haryana High Court (2018-08-10)
- SHIV LAL @ SHOLLY v. STATE OF PUNJAB — Punjab & Haryana High Court (2018-06-01)
- SANDEEP KUMAR @ SUNNY v. STATE OF PUNJAB — Punjab & Haryana High Court (2018-06-01)
- GURDEEP SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2018-05-25)