S.D.ANAND,. AMOL RATTAN SINGH

48 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• DINESH JOSHI v. KIRNA DEVI @ KIRNA RANI — Punjab & Haryana High Court (2018-07-13)
• ANIL KUMAR v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2018-07-13)
• PARAMJIT KAUR v. NARINDER SINGH — Punjab & Haryana High Court (2018-05-18)
• MANJINDER SINGH v. JASJIT KAUR — Punjab & Haryana High Court (2018-05-01)
• PARDEEP & ORS v. STATE OF HARYANA — Punjab & Haryana High Court (2018-04-30)
• POOJA MITTAL v. VINAY MITTAL — Punjab & Haryana High Court (2018-04-27)
• PRITAM CHAND v. KANTA DEVI & ORS — Punjab & Haryana High Court (2018-04-27)
• SAT PARKASH v. STATE OF HARYANA — Punjab & Haryana High Court (2018-04-27)
• JATINDER KUMAR v. VIJAYTA SHARMA — Punjab & Haryana High Court (2018-04-26)
• SURENDER KUMAR v. MEENA — Punjab & Haryana High Court (2018-04-24)