S.CHANDRASHEKHAR,SRI PRADEEP KUMAR SRIVASTAVA, J

28 recorded High Court judgment(s) · 2023–2023

Courts

Jharkhand High Court

Allowed	13
Dismissed	8
Disposed Off	3
Closed	1
Dismissed as Withdrawn	1
Disposed Off As Infractous	1
Dissmiss For Default/Non-Prosecution	1

THE STATE OF JHARKHAND THROUGH THE PRINCIPAL SECRETARY DEPARTMENT OF REVENUE AND LAND REFORMS v. ANJU KUMARI ALIAS ANJU NATH — Jharkhand High Court (2023-11-08)
THE STATE OF JHARKHAND v. MD JAHUR ALIAS MD ZAHUR — Jharkhand High Court (2023-11-08)
PREM RANJAN v. JHARKHAND STATE STAFF SELECTION COMMISSION THROUGH ITS CHAIRMAN — Jharkhand High Court (2023-11-08)
THE STATE OF JHARKHAND THROUGH THE PR SECRETARY DEPARTMENT OF REVENUE AND LAND REFORMS v. KALABATI SAHOO — Jharkhand High Court (2023-11-08)
THE STATE OF JHARKHAND THROUGH THE PRINCIPAL SECRETARY v. RAJENDRA PRASAD THAKUR — Jharkhand High Court (2023-11-08)
THE STATE OF JHARKHAND THROUGH THE PR SECRETARY DEPARTMENT OF REVENUE AND LAND REFORMS v. RAJU KUMAR — Jharkhand High Court (2023-11-08)
THE STATE OF JHARKHAND THROUGH THE PR SECRETARY DEPTT OF REVENUE AND LAND REFORMS v. YOGENDRA NATH SWANSI — Jharkhand High Court (2023-11-08)
NISHANT SINGH ALIAS KUMAR NISHANT v. THE STATE OF JHARKHAND — Jharkhand High Court (2023-11-08)
THE STATE OF JHARKHAND THROUGH THE PR SECRETARY DEPARTMENT OF REVENUE AND LAND REFORMS v. SHASHI KUMAR — Jharkhand High Court (2023-11-08)
THE STATE OFJHARKHAND THROUGH THE PRINCIPAL SECRETARY v. BUDHESHWAR ORAON — Jharkhand High Court (2023-11-08)