S.CHANDRASHEKHAR, . DEEPAK ROSHAN

138 recorded High Court judgment(s) · 2019–2022

Courts

Jharkhand High Court

138

Abated	39
Allowed	38
Dismissed	29
Disposed Off	9
Partly Allowed	8
Dissmiss For Default/Non-Prosecution	6
Dismissed AS Infractous	4
Dismissed as Withdrawn	2

THE STATE OF JHARKHAND THROUGH SECRETARY CUM COMMISSIONER OF COMMERCIAL TAXES DEPARTMENT AND ORS v. NAND KISHOR PRASAD AND ANR — Jharkhand High Court (2022-11-04)
THE STATE OF JHARKHAND v. MADAN MOHAN — Jharkhand High Court (2022-11-04)
JAY BOSE v. THE STATE OF JHARKHAND THROUGH SECRETARY INDUSTRIES MINES And GEOLOGY DEPTT AND ORS — Jharkhand High Court (2022-11-04)
THE STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY CUM COMMISSIONER OF COMMERCIAL TAXES DEPARTMENT v. RAJENDRA SINGH — Jharkhand High Court (2022-11-04)
TRIPURARI SHARAN ALIAS T SHARAN v. SHRI ANIL KUMAR CHAUDHARY THE CHAIRMAN OF MS STEEL AUTHORITY OF INDIA LIMITED — Jharkhand High Court (2022-10-14)
LAL MOHAN NAG v. STATE OF BIHAR — Jharkhand High Court (2019-08-02)
GUNA RAM MANJHI And ANR. v. STATE OF BIHAR — Jharkhand High Court (2019-08-02)
JIVAN BESRA v. STATE — Jharkhand High Court (2019-06-14)
MANGAL HANSDA v. STATE — Jharkhand High Court (2019-06-14)
SUMANT KUMAR KASHYAP v. STATE OF BIHAR — Jharkhand High Court (2019-05-16)