S.CHANDRASHEKHAR

11,985 recorded High Court judgment(s) · 2013–2023

Courts

Jharkhand High Court

11985

Dismissed	3987
Disposed Off	1845
Withdrawn	1452
Allowed	1342
Bail	1180
Dismissed as Withdrawn	628
Infractous	441
Dissmiss For Default/Non-Prosecution	418

CHANDA RAO v. THE STATE OF JHARKHAND THROUGH THE SECRETARY PR SECRETARY ROAD CONSTRUCTION DEPTT — Jharkhand High Court (2023-12-08)
Rajendra Prasad v. Road Construction — Jharkhand High Court (2023-12-04)
SHRI GIRIDHARI LAL SONEJA v. The State of Bihar — Jharkhand High Court (2023-12-04)
MD ZUBAIR AHMAD v. STATE OF JHARKHAND — Jharkhand High Court (2023-12-04)
SHRI GIRIDHARI LAL SONEJA v. STATE OF JHARKAHND And NAR. — Jharkhand High Court (2023-12-04)
SHRI GIRIDHARI LAL SONEJA v. STATE OF JHARKHAND And ORS. — Jharkhand High Court (2023-12-04)
PANKAJ SRIVASTAVA v. THE STATE OF JHARKHAND THROUGH CENTRAL BUREAU OF INVESTIGATION — Jharkhand High Court (2023-12-04)
JIWAT RAM CHAWLA v. STATE OF JHARKHAND — Jharkhand High Court (2023-12-04)
RAM SINGAR CHOUDHARY v. THE STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY — Jharkhand High Court (2023-12-04)
THE STATE OF JHARKHAND v. SARASWATI KERAI — Jharkhand High Court (2023-12-04)